Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A(9A)] [Section 10A] [Entire Act] Union of India - Subsection Section 10A(9A)(a) in The Income Tax Act, 1961 (a)any computer programme recorded on any disc, tape, perforated media or other information storage device; or