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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The notice shall specify the Territorial Constituencies and Water Users Associations for which elections are to be held, the place, dates, timings and Officer for receiving nominations, scrutiny of nominations, withdrawal of candidature, finalization of list of contesting candidates and allotment of symbols, venue for election, the date and time during which poll shall be held and counting of votes for the election to the members of the Territorial Constituencies and Presidents of Water Users Associations.