Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 1 ... vs West Inn Ltd. on 25 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.9 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40178/2017
(Arising out of impugned final judgment and order dated 19-06-2017
in TA No. 395/2017 passed by the High Court of Gujarat at
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 1 AHMEDABD Petitioner(s)
VERSUS
WEST INN LTD. Respondent(s)
( IA No.9382/2018-CONDONATION OF DELAY IN FILING and IA
No.9381/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No.9383/2018-CONDONATION OF DELAY IN REFILING)
Date : 25-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. K.Radhakrishnan,Sr.Adv.
Mr. Tara Chandra Sharma,Adv.
Ms. S.Gildiyal,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.01.27 13:00:43 IST Reason: