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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 24(2) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(2)The Central Advisory Council shall prepare draft recommendation and invite comments on the same from stakeholders, experts, civil society etc.