Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 120(2)] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(2)(h) in The Electricity Act, 2003

(h)setting aside any order of dismissal or any representation for default or any order passed by it ex parte;