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Chattisgarh High Court

Ambika Prasad Tiwari vs State Of Chhattisgarh 28 Wps/4023/2018 ... on 18 June, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                  WPS No. 4022 of 2018
                      Ambika Prasad Tiwari Versus State Of Chhattisgarh




18.06.2018

Shri F.S. Khare, counsel for the petitioner.

Ms. Sunita Jain, Panel Lawyer for the State. State counsel would take notice and file reply within four weeks. List thereafter.

Sd/-

Sharad Kumar Gupta Judge kkd