Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

NCT Delhi - Subsection

Section 72(1)(e) in The New Delhi Municipal Council Act, 1994

(e)by making or cancelling any entry exempting any land or building from liability to property tax; or