Supreme Court - Daily Orders
National Confederation For Develoment ... vs Union Of India Through Department Of ... on 9 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.44 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11632/2017
(Arising out of impugned final judgment and order dated
22-06-2016 in CP No. 2/2015 22-06-2016 in PIL No. 106/2010
passed by the High Court Of Judicature At Bombay)
NATIONAL CONFEDERATION FOR DEVELOPMENT OF
DISABLED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date :09-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Devadata Kamat, Sr. Adv.
Mr. Kamlesh Ghumre, Adv.
Ms. Jaikriti S. Jadeja, AOR
For Respondent(s) Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Anoop Kandari, Adv.
Mr. S.S. Ray, Adv.
Mr. A.K. Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List along with C.A. No. 1567/2017.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.12.09 18:24:03 IST Reason: