Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 42] [Entire Act] NCT Delhi - Subsection Section 42(p) in The Delhi Municipal Corporation Act, 1957 (p)the removal of obstructions and projections in or upon streets, bridges and other public places;
