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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

British India - Subsection

Section 45(4)(c) in Bills of Exchange Act 1882

(c)Where no place of payment is specified and no address given, and the bill is presented at the drawee’s or acceptor’s place of business if known, and if not, at his ordinary residence if known.