Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 547 in Police Regulations, Bengal , 1943

547. Monthly reports of the officers responsible for the upkeep of registers in the Court office.

- In order to reduce the number of errors or omissions in the registers maintained in the Court office, officers responsible for the upkeep of the different registers shall submit on the first Sunday of each month to the Court officer answers to various questions as may be prescribed from time to time, concerning these registers. At subdivisions where there are no Court Inspectors, these reports shall be submitted to the Circle Inspector. The Court officer or the Circle Inspector, as the case may be, shall, examine these reports and take steps to rectify any defect or omission that may be discovered. These reports will not be submitted to the Superintendent unless there is anything that needs his attention.IX. - Cash Account