Section 280(1)(iii) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 280(1)] [Section 280] [Entire Act]

Nagpur Province - Subsection

Section 280(1)(iii) in The City of Nagpur Corporation Act, 1948

(iii)constructs or re constructs any projecting portion of a building which the [Commissioner] [This word was substituted for the words 'Chief Executive Officer' by Bombay 79 of 1958, Section 3, Schedule.] is empowered under section 284 to require to be set back or is empowered to give permission to construct or re-construct;

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Nagpur Province - Subsection

Section 280(1)(iii) in The City of Nagpur Corporation Act, 1948