Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955 14. (1)Regular Payment of Government dues.(2)Government to prescribe rent and land revenue.(3)Outgoings and payments by way of land revenue.
