Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Union of India - Subsection Section 98(3) in The Oil Mines Regulations, 2017 (3)The person who has issued the permit shall explain the content of the hot work permit to the concerned welder and take his signature thereon to that effect before the commencement of hot work.
