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State of Maharashtra - Section

Section 74 in Maharashtra Land Revenue Code, 1966

74. To prevent forfeiture of occupancy certain persons other than occupant may pay land revenue.

- In order to prevent the forfeiture of an occupancy under the provisions of Section 72 or of any other law for the time being in force, through non-payment of the land revenue due on account thereof by the person primarily liable for payment of it, it shall be lawful for any person interested to pay on behalf of such person all sums due on account of land revenue and the Collector shall on due tender thereof receive the same:Provided that, nothing authorised or done under the provisions of this Section shall affect the rights of the parties interested as the same may be established in any suit between such parties in court of competent jurisdiction.