Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(8) in The Research And Development Cess Rules, 1996 (8)The penalty imposed under sub-rule (7) shall be recoverable in accordance with the procedure laid down in sub-rule (3) of rule 6.
