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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(j) in The Gujarat Scheduled Castes Development Corporation Act, 1985

(j)"Scheduled Castes" means such castes or communities or parts of, or groups within, such castes or communities as are deemed to be Scheduled Castes in relation to the State of Gujarat under article 341 of the Constitution of India;