Supreme Court - Daily Orders
Cj Darcl Logistics Ltd vs The State Of Gujarat on 27 September, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.46 COURT NO.3 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1923/2024
(Arising out of impugned final judgment and order dated 01-11-2023
in SCRLA No. 13975/2023 passed by the High Court of Gujarat at
Ahmedabad)
CJ DARCL LOGISTICS LTD. Petitioner(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
(IA No. 32629/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 32624/2024 - EXEMPTION FROM FILING O.T.)
Date : 27-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Ravindra Sadanand Chingale, AOR
Mr. Anil Goel, Adv.
Mr. Aditya Goel, Adv.
Dr. Ravindra Chingale, Adv.
Ms. Sumbul Ausaf, Adv.
Dr. Rakesh Kumar, Adv.
For Respondent(s) Ms. Deepanwita Priyanka, Adv.
Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. List on 21.10.2024.
2. Counter affidavit, if any, be filed in the meantime.
(NARENDRA PRASAD) Signature Not Verified (ANJU KAPOOR) DEPUTY REGISTRAR Digitally signed by Narendra Prasad Date: 2024.09.27 COURT MASTER 18:03:10 IST Reason: