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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2)(iv) in The Gujarat Technological University Act, 2007

(iv)the procedure to be followed by the Board and any committee or the other body constituted under this Act or by the regulations in the conduct of the business, exercise of the powers and discharge of its functions;