Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 57] [Entire Act] Union of India - Subsection Section 57(1) in Motor Vehicles Act, 1939 (1)An application for a contract carriage permit or a private carrier's permit may be made at any time.
