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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)The distinguishing letters indicating the port of registry, the name of the fishing boat by which it is registered and the official number assigned to it under rule 5, shall be painted in English, in regional language and in Hindi Alphabet in white oil colour against a black background on both quarters of the fishing boat near the stern.