Section 5(4) in The Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989
(4)The concerned authority shall compile information regarding major accidents and make available a copy of the same to the Ministry of Environment and Forests through appropriate channel.] [Inserted by S.O. 2882(E), dated 3.10.1994 (w.e.f. 22.10.1994). ]
