Madhya Pradesh High Court
Nathilal Sharma vs The State Of Madhya Pradesh on 16 June, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 13157 of 2022
(NATHILAL SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 16-06-2022
Shri Prashant Sharma - Advocate for the petitioner.
Shri Sanjay Kumar Sharma - Government Advocate for the State.
Issue notice to the respondents on payment of process fee by registered
as well as ordinary mode. Process fee be paid within three working days.
(G.S. AHLUWALIA) JUDGE (alok) ALOK KUMAR 2022.06.16 16:34:44 +05'30'