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Madhya Pradesh High Court

Nathilal Sharma vs The State Of Madhya Pradesh on 16 June, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                     1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT GWALIOR
                              WP No. 13157 of 2022
              (NATHILAL SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 16-06-2022
         Shri Prashant Sharma - Advocate for the petitioner.

         Shri Sanjay Kumar Sharma - Government Advocate for the State.
         Issue notice to the respondents on payment of process fee by registered

as well as ordinary mode. Process fee be paid within three working days.

(G.S. AHLUWALIA) JUDGE (alok) ALOK KUMAR 2022.06.16 16:34:44 +05'30'