Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 163F(1)] [Section 163F] [Entire Act]

State of Bihar - Subsection

Section 163F(1)(a) in The Bihar Motor Vehicles Rules, 1992

(a)failed to comply with the requirements specified in sub-rule (3) of Rule 163E.