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State of Madhya Pradesh - Section

Section 47 in The M.P. Prakoshtha Swamitva Rules, 1976

47. Affiliation. - Should there by any Federation of apartment owners in the locality in which the.........................condominium is situate, the Association may, after consulting the Competent Authority, become a member thereof, and pay the sums from time to time payable to such Federation under the rules thereof.