Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(a) in The Coal Mines Regulations, 2011

(a)in every ventilating district, not less than six cubic metre per minute of air per person employed in the district on the largest shift or not less than 2.5 cubic metres per minute of air per tonne output daily, whichever is larger, is passed along the last ventilation connection in the district i.e., the inbye-most gallery in the district along which the air passes;