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[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

State of West Bengal - Subsection

Section 185(2)(a) in New Town, Kolkata Development Authority Act, 2007

(a)all properties, funds and dues which arc vested in, or realisable by the Development Authority, shall vest in, or be realisable by, the State Government;