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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(1) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(1)The Ambaji Pilgrimage Tourism Authority may, for the Pilgrimage Tourism development area, from time to time, appoint as many tourist guides as required and specify their functions.