Allahabad High Court
Mohd. Saahid And Ors. 1138(Fafo)2009 vs National Insurance Comp. Ltd. Through ... on 24 October, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- CROSS OBJECTION No. - 51 of 2009 Objector :- Mohd. Saahid And Ors. 1138(Fafo)2009 Respondent :- National Insurance Comp. Ltd. Through Its Astt Manager Lko Counsel for Objector :- Akhter Abbas Hon'ble Rajnish Kumar,J.
The Cross Objection No.51 of 2009 is partly allowed vide my order of date passed on First Appeal From Order No.1138 of 2009.
. (Rajnish Kumar,J.) Order Date :- 24.10.2019 Banswar