Punjab-Haryana High Court
Rajender Giri vs Avtar Singh And Others on 12 October, 2011
1
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
FAO NO. 1124 of 2010(O&M)
Date of order: 12.10.2011
Rajender Giri ..... Appellant
Versus
Avtar Singh and others ..... Respondents
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CORAM: HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present: Mr. O.P. Gupta, Advocate
for the appellant.
Mr. Saurabh Kaushik, Advocate
for respondents no.1 & 2.
Mr. L.M. Suri, Senior Advocate with
Mr. Neeraj Khanna, Advocate Vikram Bali, Advocate
for respondent no.3.
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Vijender Singh Malik, J.
For orders, see detailed reasons in FAO No.3859 of 2009 titled as National Insurance Company Ltd. v. Rajenmder Giri and others, decided on even date.
(VIJENDER SINGH MALIK) JUDGE 12.10.2011 dinesh