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Union of India - Section

Section 18 in Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

18. Guidelines for collection of particulars of individuals, verification, issue of National Identity Cards, etc. - The Registrar General of Citizen Registration may, in consultation with the Central Government, issue from time to time such guidelines to the State Governments as are considered necessary for implementation of these rules.

[Schedule][See rule 4A (4)]Special Provisions as to Manner of Prepartaion of National Registration of National Register of Indian Citizen in State of Assam