Section 2(1)(r) in Andhra Pradesh Mineral Dealer's Rules, 2000

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State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh Mineral Dealer's Rules, 2000

(r)"Transit Pass" means a pass issued by the Officer authorised by the Director of Mines and Geology for lawful transportation of any mineral raised in accordance with the provisions of the Act and the rules made there under by a carrier which is issued to a Mineral Dealer: and

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State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh Mineral Dealer's Rules, 2000