Andhra Pradesh High Court - Amravati
Sree Rayalseema Sugar And Energy Pvt. ... vs The State Of Andhra Pradesh on 12 February, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P.No.3683 of 2024
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
01 12-02-2024 RC,J
Notice before admission.
Learned Government Pleader for Revenue
takes notice for respondent nos.1 to 5.
Learned Central Government Standing Counsel for respondent no.6.
Learned Government pleader for Land Acquisition takes notice for respondent no.7.
At request of learned Assistant Government Pleaders, for getting instructions, Post on 26.02.2024 in the motion list.
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