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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(g) in The M.P. State Legal Services Authority Rules, 1996

(g)Chairman of the Madhya Pradesh Rajya Anusuchit Janjati Ayog and Madhya Pradesh Rajya Anusuchit Jati Ayog;