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Union of India - Section

Section 1 in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

1. Short title and commencement. - (1) These rules may be called the Central Motor Vehicles (Regulation of Bits Service between Agartala and Dhaka) Rules, 2002.

(2)They shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.