Section 18(e) in The Punjab Nurses Registration Act, 1932
(e)[ to regulate the conduct of and prescribe fees for examination of nurses, health visitors, midwives, nurse-dais, auxiliary nurses and midwives and trained dais; [Clauses (e), (f), (g), (h), (i) and (j) added by Punjab Act 16 of 1953, Section 15.]
