Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Himachal Pradesh - Subsection Section 114(1) in The Himachal Pradesh Panchayati Raj Act, 1994 (1)Any person evading the payment of any tax, fee, rate or any amount due shall be punishable with fine which may extend to one hundred rupees.
