Supreme Court - Daily Orders
State Of Madhya Pradesh vs Basanti Bai on 8 August, 2014
\210 ITEM NO.14 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s). 11746/2014
(Arising out of impugned final judgment and order dated 09/01/2013
in WA No. 726/2012 passed by the High Court Of M.P. Jabalpur Bench
at Indore)
STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
BASANTI BAI Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 08/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mishra Saurabh ,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List this matter on 14.8.2014 along with other connected matters.
(PARDEEP KUMAR) (RENU DIWAN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.08.08
09:48:42 IST
Reason: