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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3)(a) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(a)Officers of the State Government in the Police Department, Health and Family Welfare Department, Information and Public Relations Department and the department dealing with the welfare of senior citizen;