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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(7) in Chhattisgarh Public Distribution System (Control) Order, 2004

(7)The salesperson will be appointed on the following basis of priority :
(a)Scheduled Caste
(b)Other Backward Caste atleast 33% of all the sales persons have to be women and 10% have to be disabled.