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[Cites 0, Cited by 3] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(a) in The Companies (Profits) Surtax Act, 1964

(a)where the person has failed to furnish the return required under section 5, the amount of [surtax chargeable under the provisions of this Act] [Substituted for the word "Surtax payable" by Act 26 of 1974, section 20];-