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State of Gujarat - Section

Section 9 in The Gujarat Anatomy Act, 2011

9. Refusal to accept dead body.

- The approved institute may refuse, to accept an unclaimed body or a body brought to it under section 8, if a senior officer decides that the body is not suitable for educational purposes or that the body is not required by the said institute. Only intact dead bodies without any type of mutilation can be accepted for embalming and for teaching purpose.