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[Cites 0, Cited by 0] [Section 73K(3)] [Section 73K] [Entire Act]

State of Maharashtra - Subsection

Section 73K(3)(a) in Maharashtra Factories Rules, 1963

(a)Applications for appraisal of sites in respect of the factories covered under section 2(cb) of the Act shall be submitted to the Chairman of the Site Appraisal Committee.