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Jammu & Kashmir High Court - Srinagar Bench

Executive Engineer Dal Lake Division - I vs Mousvey Industries Budgam & Ors on 2 February, 2023

                                                             Serial No. 44
                                                             After Notice.

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                           CFA No. 73/2013.


          Executive Engineer Dal Lake Division - I.
                                                           ...Appellant (s)
                Through:    Ms Reekha Wangnoo, GA vice
                            Mr. Hilal Wani, AAG.

                                          VERSUS
          Mousvey Industries Budgam & Ors. .
                                                          ...Respondent(s)
                Through:    None.

CORAM:

            HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

02.02.2023.

Await appearance of the respondents.

List on 09.03.2023.

(Rajesh Sekhri) Judge SRINAGAR 02.02.2023 Showkat