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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(2)(d) in The Assam Cattle Diseases Act, 1948

(d)providing for the custody of animals detained under this Act, and for their feeding and watering while under detention and prescribing the charges to be levied for feeding and watering such animal and for their production to the police before the Veterinary Officer;