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Punjab-Haryana High Court

Jaspal Singh vs State Of Punjab And Another on 6 February, 2023

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                  CRM-M-46562-2022 (O&M)


                                  Date of Decision: 06.02.2023

Jaspal Singh                                           ...Petitioner

                                  Versus

State of Punjab                                               ...Respondent


CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


Present:       Mr. Lakhwinder Singh Mann, Advocate,
               for the petitioner.

               Mr. Luvinder Sofat, DAG, Punjab
               assisted by SI Ashok Kumar.


GURVINDER SINGH GILL, J. (Oral)

For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-54759-2022 titled 'Jaswinder Kumar Vs. State of Punjab'.

(GURVINDER SINGH GILL) JUDGE 06.02.2023 Vimal Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-02-2023 09:47:57 :::