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[Cites 0, Cited by 1] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(d) in The Mental Healthcare Act, 2017

(d)register clinical psychologists, mental health nurses and psychiatric social workers in the State to work as mental health professionals, and publish the list of such registered mental health professionals in such manner as may be specified by regulations by the State Authority;