Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of West Bengal - Section Section 18 in The City Civil Court Act, 1953 18. Seal. - The City Civil Court shall use a seal of such form and dimension as may, for the time being, be prescribed by the State Government.
