Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 370(3)] [Section 370] [Entire Act]

State of Uttar Pradesh - Subsection

Section 370(3)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)if he considers the opening thereof necessary for the purpose of such entry, inspection or search, and