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State of Chattisgarh - Section

Section 10 in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

10. Removal of Difficulties.

- In case of any doubt or difficulty arise in giving effect to the provisions of these rules the same shall be referred to the State Government on which the decision of the State Government shall be final.